M/S.Publicity Society Of India ... vs Karachi Engineering Co. And Ors
2023 Latest Caselaw 5489 Bom

                                                             58-wp-2954-2006.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 2954 OF 2006

 M/s. Publicity Society of India
 Ltd. (Name Deleted)
 M/s. Barun Investment Co. Pvt. Ltd
                                              ...PETITIONER
          V/s.

 Karachi Engineering Co. and Ors.
                                                ...RESPONDENTS

 Mr. Anrup Dasgupta with S. Ghiya with Drishika Hemnani i/b
 Jhagtiani Narule & Associates, Advocate for the Respondents No.1
 and 2.
 Mr. Amit Date i/b Mr. G.H. Keluskar, Advocate for the Petitioner.

                               CORAM    :     ABHAY AHUJA, J.

                               DATE     :     12th JUNE, 2023
 P.C. :

1. At the joint request for the parties list on 27th June, 2023 for

"final disposal" at 2:30 p.m.

2. Learned Counsel to circulate brief propositions with

supporting judgments.

                                                       (ABHAY AHUJA, J.)


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