The New India Assurance Co.Ltd vs Smt.Richa Paras Shah And Ors
2023 Latest Caselaw 5417 Bom

                                              4-FA-1299-2017-CAF-3718-2017.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                          FIRST APPEAL NO.1299 OF 2017

 THE NEW INDIA ASSURANCE CO. LTD.                      )...APPELLANT

          V/s.

 SMT.RICHA PARAS SHAH AND ORS.                         )...RESPONDENTS

                                     WITH
                      CIVIL APPLICATION NO.3718 OF 2017
                                      IN
                        FIRST APPEAL NO.1299 OF 2017

 Mr.S.M.Dange, Advocate for Appellant.
 Ms.Varsha Chavan, Advocate for Respondent No.2 / Appellant in
 Civil Application No.3718 of 2017.

                               CORAM     :     ABHAY AHUJA, J.

                               DATE      :     9th JUNE 2023
 P.C. :

1. At the joint request of learned counsel for the parties, list for

final disposal on 13th July 2023 at 2.30 p.m.

2. Learned counsel for the parties are at liberty to circulate the

propositions and supporting judgments in advance.

3. Call for Record and Proceedings.

                                               (ABHAY AHUJA, J.)

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