The Municipal Corporation Of ... vs Mr Sayyed Khajamiya Sayyad ...
2023 Latest Caselaw 5412 Bom

                                                             34-fa-885-2014.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                     CIVIL APPELLATE JURISDICTION

                     FIRST APPEAL NO. 885 OF 2014

 The Municipal Corporation of
 Greater Mumbai Through its,
 General Manager Best Undertaking.
                                                ...APPELLANT
          V/s.

 Mr. Sayyad Khajamiya Sayyad Nabisab,
 and Anr
                                  ...RESPONDENTS

           INTERIM APPLICATION NO.19803 OF 2022
                            IN
               FIRST APPEAL NO. 885 OF 2014

 Mr. Sayyad Khajamiya Sayyad Nabisab,
 and Anr
                                   ...APPLICANTS

          V/s.

 The Municipal Corporation of
 Greater Mumbai Through its,
 General Manager Mumbai.

                                             ...RESPONDENT

 Mr. Hemal Dedhia i/b Navdeep Vora and Associates,
 Advocate for the Appellants.
 Ms. Amrin Khan with Ms. Meenakshi Pahuja i/b Mr. A.M.
 Gokhale,           Advocate   for   the   Respondent            No.1        and
 2/Applicant in IA/19803/2022.

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                                                            34-fa-885-2014.doc


                               CORAM :    ABHAY AHUJA, J.

DATE : 9 JUNE, 2023 P.C. :

1. At the joint request of the learned Counsel for the

parties, list the Appeal for "Final Disposal" on 20th

July, 2023 at 2:30 p.m.

2. Learned Counsel are at liberty to circulate brief

propositions and supporting judgments by the next date.

                                               (ABHAY AHUJA, J.)




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