Reshma Mahesh Gaikwad @ Reshma ... vs The State Of Maharashtra And Anr
2023 Latest Caselaw 5353 Bom

                                                                               Board Sr.No.:-1

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

          CRIMINAL BAIL APPLN. NO. 3697 OF 2021

 Reshma Mahesh Gaikwad @ Reshma Mahesh ....APPLICANT
 Surose
             V/S
 The State Of Maharashtra And Anr     ....RESPONDENT

WITH CRIMINAL BAIL APPLN. NO. 3714 OF 2021

Ravi Yadav Alias Ravi Ganesh Ram ....APPLICANT V/S The State Of Maharashtra And Anr ....RESPONDENT

Mr. Shubham Mhatre i/by Mr. Samay Pawar for the Applicant in BA/3714/021.

Mr. Parth Bhanushali i/by Kunal Shinde, Advocate for the Respondent no. 2 in BA/3714/2021. Ms. Rebecca Gonsaviez Appointed Advocate. Mr. S. V. Gavand, APP for the State. PI Vitthal Digambar Dabade, Bhor Police Station, Pune (Rural)

CORAM : HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI J DATE : 8th June, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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