Dr. Shantikumar Dhondiram ... vs Bhalchandra Baasappa Kamire ...
2023 Latest Caselaw 5292 Bom

                                                            903-CRA-130-2007.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

               CIVIL REVISION APPLICATION NO.130 OF 2007
                                 WITH
                  INTERIM APPLICATION NO.368 OF 2021
                                   IN
               CIVIL REVISION APPLICATION NO.130 OF 2007

 BHALCHANDRA BAASAPPA KAMIRE                           )...APPLICANT

          V/s.

 DR. SHANTIKUMAR DHONDIRAM CHIVATE )...RESPONDENT


 Mr.U.R.Mankapure, Advocate for the Applicant.
 Mr.T.S.Ingale, Advocate for the Respondent/Applicant.


                               CORAM     :     ABHAY AHUJA, J.

                               DATE      :     7th JUNE 2023

 P.C. :

1. This is an interim application seeking expeditious hearing of

the Civil Revision Application.

2. At the joint request of learned Counsel for the parties, list for

final disposal on 5th July 2023 at 2.30 p.m.

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903-CRA-130-2007.doc

3. The Counsel for the parties are at liberty to circulate the

brief propositions and supporting judgments.

                                      (ABHAY AHUJA, J.)




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