Jagdish Baliram Urkude vs Seema Jagdish Urkude
2023 Latest Caselaw 5096 Bom

                                                       28-WP-1231-2023.doc


Shailaja


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION
               WRIT PETITION NO.1231 OF 2023

Jagdish Baliram Urkude             ]    Petitioner
      Vs.
Seema Jagdish Urkude               ]
                                   Respondent
                                .....
 Ms. Esha Solanki i/b Ms. Rohini Pandit, for Petitioner.

 Mr. Prasad P. Kulkarni, for Respondent.
                                  ....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

                               DATE     : 6th JUNE, 2023.
P.C.

1. Learned Counsel for the petitioner seeks time to withdraw

the petition since the petitioner seeks to file an appeal against the

judgment dated 9th March, 2023 passed by the same Judge in P.E

No.146 of 2017.

2. At her request, stand over to 10th July, 2023.

[PRITHVIRAJ K. CHAVAN, J.]

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