Mr. Abbasbhai Essofali Golwala vs Dhirajlal Narsidas Kamdar And Ors
2023 Latest Caselaw 5010 Bom

Citation : 2023 Latest Caselaw 5010 Bom
Judgement Date : 5 June, 2023

Bombay High Court

Mr. Abbasbhai Essofali Golwala vs Dhirajlal Narsidas Kamdar And Ors on 5 June, 2023

Bench: Abhay Ahuja

                                          1                    30 wp 7904-18-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                               WRIT PETITION NO.7904 OF 2018

 Mr.Abbasbhai Essofali Golwala                       ... Petitioner
       Vs.
 Dhirajlal Narsidas Kamdar and ors.                  ... Respondents
                                   -------

 None for the Petitioner.
 None for the Respondents.
                                           -------
                            CORAM :     ABHAY AHUJA, J.

                            DATE :      05 JUNE, 2023.


 P.C. :
 1.           None for the parties.

2. This is a petition impugning the judgment and order dated 11 th

December, 2017 whereby application at Ex.40 for amendment of plaint

was allowed.

3. Although this petition has been filed in the year 2018, no efforts

have been taken to circulate the same till date.

4. Even today none appears for the Petitioner.

5. List the matter on 12th June, 2023.

6. It is made clear that if none appears for the Petitioner, the petition

may be dismissed.


                                                     (ABHAY AHUJA, J.)


  Priya R. Soparkar                                                                      1 of 1