Citation : 2023 Latest Caselaw 7593 Bom
Judgement Date : 31 July, 2023
Board Sr.No.:-4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1538 OF 2007
Shri Mahadeo Shankar Donage ....PETITIONER
V/S
The District Collector Sangli ....RESPONDENT
Mr. Bhushan A. Walimbe for Petitioner. Mr. P. P. Pujari, AGP for State. Mr. Shekhar Gopal Dalvi, Asst. Entertainment Officer, Collector Office, Sangli is present.
CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J
DATE : 31st July, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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