Mahesh Bhimraj Jadhav vs State Of Maharashtra And Anr
2023 Latest Caselaw 7587 Bom

                                                       01- APEAL-657-2019.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             CRIMINAL APPELLATE JURISDICTION

                  CRIMINAL APPEAL NO. 657 OF 2019
                               WITH
                INTERIM APPLICATION NO. 2303 OF 2023
                                IN
                  CRIMINAL APPEAL NO. 657 OF 2019


Mahesh Bhimraj Jadhav                         ...       Appellant
     Versus
The State of Maharashtra and Anr.             ...       Respondents

                                .....
Mr. Aliabbas Delhiwala, for the Appellant.

Mr. A.R. Kapadnis, APP, for the Respondent No.1-State.

Mr. Vaibhav Gaikwad, Appointed Advocate, for the Respondent
No.2.
                           .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 31st JULY, 2023.

P.C.

Heard.

2 Reserved for judgment.

[PRITHVIRAJ K. CHAVAN, J.]

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