Citation : 2023 Latest Caselaw 7559 Bom
Judgement Date : 28 July, 2023
Board Sr.No.:-901
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 502 OF 2021
Prema V. Shetty And 3 Ors. ....PETITIONER
V/S
Saraswat Co-operative Bank Ltd. ....RESPONDENT
Mr. Mutahhar Khan, a/w Mr. Pranav Nair, i/b. PARINAM LAW ASSOCIATES, for Petitioners. Mr. Rahul Narichania, Senior Advocate, a/w Ms. Shyamali Gadre, a/w Harshita Bhanushali, i/b. LITTLE and CO. for Respondent.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 28th July, 2023
P.C. :
Arguments are concluded. Judgment/ order is reserved.
( ASSOCIATE )
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