Sanjay S/O Dadarao Gote vs Ajay S/O Dadarao Gote
2023 Latest Caselaw 7546 Bom

                                                     1                           33.revn.165.2023

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   NAGPUR BENCH, NAGPUR.

           CRIMINAL REVISION APPLICATION NO. 165 OF 2023
                       Sanjay S/o. Dadarao Gote
                                  .VS.
                          Ajay Dadarao Gote
 _______________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
                         Mr M. V. Rai, Advocate for the applicant

                               CORAM : G.A. SANAP, J.

DATE : JULY 27, 2023.

Heard.

2. Issue notice to the non-applicant, returnable on 24.08.2023.

3. Call for record and proceedings.

CRIMINAL APPLICATION (APPR) NO. 250 OF 2023

4. Heard.

5. Issue notice to the non-applicant, returnable on 24.08.2023.

6. In the meantime, the substantive sentence awarded by the learned Chief Judicial Magistrate, Wardha vide judgment and order dated 06.02.2023 and confirmed in appeal by learned Sessions Judge, Wardha vide judgment

2 33.revn.165.2023

and order dated 24.07.2023 shall remain suspended till next date.

7. The applicant/accused be released on bail on furnishing PR bond in the sum of Rs.15,000/- and surety in the like amount.

(G. A. SANAP, J.)

Namrata