Mrs. Anu Rahul Dixit And Anr vs M/S. Biroba Container Movers ...
2023 Latest Caselaw 7541 Bom

                                                                    41-fa-59-2023.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO.59 OF 2023

 Mrs. Anu Rahul Dixit & Anr                      )...Appellant

          V/s.

 M/s. Biroba Container Movers
 & Ors                                                 )...Respondents

 Mr. T.S. Ingale, Advocate for the Appellant.
 Mr. Ranjit Thorat Senior Advocate with Mr. Sarthak S. Diwan,
 Advocate for the Respondent No.2.

                                   CORAM     :      ABHAY AHUJA, J.

                                   DATE      :      27th JULY 2023

 P.C. :

1. This matter has been substantially argued by the learned

Counsel for the Appellant.

2. List as Part Heard on 10th August, 2023.

3. Liberty to file written submissions/arguments along with

supporting judgments.

                                                            (ABHAY AHUJA, J.)


 KSG                                                                             1/1