Shabbir Sharafali Golawala vs The State Of Maharashtra And Anr
2023 Latest Caselaw 7405 Bom

                                                                     5-REVN-12-2019.doc




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      CRIMINAL APPELLATE JURISDICTION

                CRIMINAL REVISION APPLICATION NO. 12 OF 2019

 Arun Popatlal Chavada                                       ...Applicant
      Versus
 Shabbir Sharafali Golawala And Anr.                         ...Respondents

                                        WITH
                   CRIMINAL WRIT PETITION NO. 4126 OF 2019

 Shabbir Sharafali Golawala                                  ...Petitioner
       Versus
 The State Of Maharashtra And Anr.                           ...Respondents
                                 ....
 Mr. Mayur Sapkale i/by Anand D. Gugale, Advocate for the Applicant in
 Revision Application and for Respondent in Writ Petition.
 Mr. Murtaza Najmi a/w Mustafa Shabbir Shamim i/by Shamin and Co.,
 Advocate for Respondent No.1 in Revision Application and for
 Petitioner in Writ Petition.
 Mr. S. R. Agarkar, APP for the Respondent - State.
                                  CORAM        :     PRAKASH D. NAIK, J.

DATE : 25th JULY, 2023.

PER COURT:

1. The matter was listed for clarification and further hearing.

2. closed for Judgment.

(PRAKASH D. NAIK, J.)

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