Dhiraj S/O Narayan Narekar vs Maharashtra State Road Transport ...
2023 Latest Caselaw 7403 Bom

                                                                                                 933-WP 5068-19.odt
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                     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                               NAGPUR BENCH, NAGPUR.

                        CIVIL WRIT PETITION NO. 5068                              OF        2019

           Dhiraj Narayan Narekar -Vs-Maharashtra State Road Transport Corporation.

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Office notes, Office Memoranda of
Coram, appearances, Court's orders                                   Court's or Judge's Orders.
or directions and Registrar's orders.
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                                       Ms.Sonal M.Tripathi, counsel for the petitioner.
                                       Mr.Rohan Chabra, counsel for respondent Nos.1 and 2.




                                                    CORAM : A.S.CHANDURKAR &
                                                            MRS.VRUSHALI V. JOSHI, JJ.

DATED : 25.07.2023.

1. The learned counsel appearing for the petitioner to place on record copy of the judgment dated 09.07.2014 in the case of Pawan Subhash Marale Vs. Maharashtra State Road Transport Corporation,Mumbai and ors. decided at Aurangabad Bench vide Writ Petition NO.6505 of 2013.

2. Stand over to 02.08.2023.

                                        JUDGE                                                     JUDGE




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