Rajendra Prabhakar Kingre vs The State Of Maharashtra And ...
2023 Latest Caselaw 7400 Bom

                                                                         905-apeal-455-2023.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     BENCH AT AURANGABAD


                           CRIMINAL APPEAL NO.455 OF 2023
                               WITH APEAL/563/2023

Jayshree Prabhakar Kingre and others                                  .. Appellants

        Versus

The State of Maharashtra                                              .. Respondent

                                    ...
Mr. Ganesh Madhukar Deshmukh, Advocate for appellants in both appeals.
Mr. A. M. Phule, APP for the respondent No.1 - State in both the appeals.
Mr. D. G. Nagode, Advocate for respondent No.2 in both the appeals.
                                    ...


                                     CORAM :      SMT. VIBHA KANKANWADI AND
                                                  ABHAY S. WAGHWASE, JJ.

                                     DATE   :     25th July, 2023

ORDER :-

.       The matter is reserved for judgment.

2. Interim relief granted earlier to appellant No.1 in Criminal Appeal

No.455 of 2023 to continue till the pronouncement of judgment.

[ ABHAY S. WAGHWASE ]                                  [ SMT. VIBHA KANKANWADI ]
       JUDGE                                                      JUDGE


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