Subhash Velji Chawda vs The State Of Maharashtra And 6 Ors
2023 Latest Caselaw 7300 Bom

                                                                      Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        WRIT PETITION LODGING NO. 5467 OF 2022

 Subhash Velji Chawda                         ....PETITIONER
             V/S
 The State Of Maharashtra And 6 Ors         ....RESPONDENT

WITH WRIT PETITION NO. 368 OF 2020

Sanjay Vasudev Dhage ....PETITIONER V/S The District Collector And 11 Others ....RESPONDENT

WITH WRIT PETITION NO. 4721 OF 2022

Mahanagar Telephone Nigam Limited ....PETITIONER V/S The State Of Maharashtra Through Its Housing ....RESPONDENT Department And 2 Ors.

WITH WRIT PETITION NO. 418 OF 2019

Jai Ganesh Co-operative Housing Society ....PETITIONER (formerly Knwon As Rajaram Thakur Chawl) And 9 Ors.

V/S The District Collector,mumbai And 11 Ors. ....RESPONDENT

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Mr. Vishal Kanade a/w Vincent D’silva for Petitioner in WP(L)/5467/2022 Mr. Manish V. Khadakban i/b Anilkumar Patil for Petitioner in WP/418/2019 & WP/368/2020 Dikshita Gupte a/w Prasanna Gupte for Petitioner in WP/4721/2022 Mr. Sujit A. Mane for applicant in IA/1230/2023 Karan Bhosale a/w Laveena Tejwani, Anisha Didwania, Ruchi Pawar & Neha Bhosale i/b NDB Law for MTNL in WP/418/2019, WP(L)/5467/2022 & WP/368/2020 Ashish S. Gaikwad for SRA in WP/4721/2022 P. N. Diwan for SRA in WP(L)/5467/2022 Girish Utangale a/w Rohan Sawant for SRA IN WP/418/2019 Sayali Apte a/w Shreya Shah i/b P. G. Lad for MHADA in WP/368/2020 Sukanta Karmakar, AGP for Respondent state in WP/5467/2022 Hemant Haryan, AGP for Respondent State in WP/418/2019 S. B. Gore, AGP for respondent state in WP/4721/2022 Ashok R. Varma a/w Y. S. Bhate & Vineet Jain for UOI in WP(L)/5467/2022

CORAM : HON'BLE SHRI JUSTICE B.P.

COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 21st July, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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