Echjay Industries Pvt Ltd vs Indus Powertech Inc
2023 Latest Caselaw 7249 Bom

                                                                                   Board Sr.No.:-11

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION PETITION LODGING NO. 16800 OF 2023

      Echjay Industries Pvt Ltd                             ....PETITIONER
                  V/S
      Indus Powertech Inc                                 ....RESPONDENT

Mr. Sharan Jagtiani, Senior Advocate a/w. Mr. Rahul Dwarkadas, Mr. Areez Gazdar and Ms.Shireen Mistri i/b Veritas Legal for the Petitioner.

Mr.Zubin Behramkamdin, Senior Advocate with Mr.Yoginder Handoo, Mr.Vyom Shah and Mr.Jimish Shah i/b Divya Shah Associates for the Respondent.

             CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                                    J
             DATE :                 19th July, 2023
      P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

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