Mr. Navnath Gangaram Shinde vs Mr. Jagannath S. Ambre And Anr
2023 Latest Caselaw 7244 Bom

                                   1/1                   1 cra 99 of 2022.odt



             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
             CRIMINAL REVISION APPLICATION NO.99 OF 2022
Navnath Gangaram Shinde                              .... Applicant
      Versus
Jagannath S. Ambre and Anr.                          .... Respondents
                             ALONGWITH
                INTERIM APPLICATION NO.18264 OF 2022
                                 IN
             CRIMINAL REVISION APPLICATION NO.99 OF 2022
Jagannath S. Ambre and Anr.                          ... Applicants
IN THE MATTER BETWEEN :
Navnath Gangaram Shinde                              .... Applicant
      Versus
Jagannath S. Ambre and Anr.                          .... Respondents
                                .....
Mr.Pradeep D. Dalvi a/w. Mr.Sandeep A. Kocharekar, Advocate for the
Revision Applicant.
Mr.S.G. Kudle, Advocate for Respondent Nos.1 and 2 and for
Applicant in IA 18264 of 2022.
                                .....
                               CORAM : ABHAY AHUJA, J.

                                   DATED    :    19th JULY 2023
P.C. :

Arguments concluded. Judgment reserved.

2 Learned counsel for the parties are at liberty to submit

written submissions and supporting judgments, if any, within a period

of one week from today.

3 Ad-interim relief granted earlier to continue till the

pronouncement of the judgment.

(ABHAY AHUJA, J.)

Rajeshri Aher