Smt. Sulbha Dilip Pawar And Ors vs Sameer Dilwar Ibuse And Anr
2023 Latest Caselaw 7178 Bom

Citation : 2023 Latest Caselaw 7178 Bom
Judgement Date : 18 July, 2023

Bombay High Court

Smt. Sulbha Dilip Pawar And Ors vs Sameer Dilwar Ibuse And Anr on 18 July, 2023

Bench: P. K. Chavan

                                                      12-FA-202-2023.doc




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO. 202 OF 2023


Sulbha Dilip Pawar and Ors.                   ...      Appellants
     Versus
Sameer Dilwar Ibuse and Anr.                  ...      Respondents

                               .....
Mr. Devendra S. Joshi a/w Swati U. Mehta, for the Appellants.

Mr. Nitesh V. Bhutekar a/w Mr. Aniket Nangare                            for the
Respondent No.2.
                          .....

                               CORAM : PRITHVIRAJ K. CHAVAN, J.

DATED : 18th JULY, 2023. P.C.

Heard.

2 Reserved for judgment.

[PRITHVIRAJ K. CHAVAN, J.]

Rekha Patil 1 of 1

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