Shri. Dnyaneshwar Gangaram ... vs Shri. Sudarshan Dhashrath Domale
2023 Latest Caselaw 6920 Bom

                                                                                       6.caw(st).3637.2018.doc



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION
                                   CIVIL APPLICATION (ST) NO.3637 OF 2018
                                                               IN
                                          WRIT PETITION NO.13557 OF 2016

                      Dnyaneshwar Gangaram Agarkar & Anr.                        .. Applicants
                                                                                 (Org. Respondent
                                                                                 Nos.7 & 8)

                      IN THE MATTER BETWEEN:
UTKARSH
KAKASAHEB
BHALERAO              Sudarshan Dhashrath Domale & Anr.                          .. Petitioners
Digitally signed by
UTKARSH                         Versus
KAKASAHEB
BHALERAO
Date: 2023.07.13
10:22:05 +0530        State of Maharashtra & Ors.                                .. Respondents

                                                             WITH
                                      INTERIM APPLICATION NO.152 OF 2023
                                                                IN
                                    CIVIL APPLICATION (ST) NO.3637 OF 2018
                                                                IN
                                     CIVIL WRIT PETITION NO.13557 OF 2016

                      Sudarshan Dashrath Domale                                  .. Applicant
                                                                           (Org.Petitioner No.1)
                      IN THE MATTER OF:

                      Dnyaneshwar Gangaram Agarkar & Anr.                         .. Applicants
                                                                           [in C.A.(st) No.3637 of
                                                                           2016]
                                                                                  AND
                                                                           [Org.Respondent Nos.7 & 8]


                                                            Page 1 of 3
                                                           JULY 12, 2023
                      Utkarsh




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                                                                 6.caw(st).3637.2018.doc



IN THE MATTER OF:

Sudarshan Dashrath Domale & Anr.                          .. Petitioners

      Versus
State of Maharashtra & Ors.                               .. Respondents

                                          WITH
                     WRIT PETITION NO.10054 OF 2016

Sudarshan Dashrath Domale                                 .. Petitioner

          Versus

The State of Maharashtra & Ors.                           .. Respondents

     Mr.Sandesh D. Patil a/w Divya A. Pawar i/b Ms.Arusha
     Amin, Advocates for Applicants.

     Mr.S.R. Navgolkar i/b Lendl Countinho, Advocate for
     Petitioner in WP/13557/2016.

     Mr. Amey Savant i/b S.M. Sabrad, Advocate for Petitioner
     in WP/10054/2016.

     Mr.A.I. Patel Addl. G.P. a/w M.M. Pabale AGP, for
     Respondent-State.

                                  CORAM         : B. P. COLABAWALLA &
                                                  M.M. SATHAYE, JJ.

                                  DATE          : JULY 12, 2023

P. C.

1. The above Civil Application is filed seeking to recall the

judgment and order dated 3rd October, 2017 passed in a batch of writ

JULY 12, 2023 Utkarsh

6.caw(st).3637.2018.doc

petitions including the Writ Petition No.13557 of 2016. This order was

passed by the then Hon'ble Smt. Chief Justice Manjula Chellur and the

Hon'ble Shri. Justice N.M. Jamdar, who is currently the Hon'ble Acting

Chief Justice.

2. Considering that one of the Judges is available, the Registry

is directed to place the above Civil Application before the Hon'ble Acting

Chief Justice [on the Administrative Side] and seek appropriate

directions.

3. This order will be digitally signed by the Private Secretary/

Personal Assistant of this Court. All concerned will act on production by

fax or email of a digitally signed copy of this order.

[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]

JULY 12, 2023 Utkarsh