Smt. Mumtaj Munir Patel And Ors vs Mrs. V. Kavitha K. Velusamy And Anr
2023 Latest Caselaw 6449 Bom

                                                   31. FA 183-23.odt


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                               FIRST APPEAL NO. 183 OF 2023

 Mumtaz Munir Patel and Ors.                                            ... Appellants
        Vs.
 V. Kavitha K. Velusamy and Anr.                                        ...Respondents
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Ms. Yogita Deshmukh for Appellants. Mr. Rajesh Kanojia i/b Res Juris for Respondent No.2.

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CORAM: ABHAY AHUJA J.

DATE : 6 JULY 2023 P.C. :

1. Learned Counsel for the Appellants seeks some time to circulate

brief propositions and supporting judgments. Let the same be furnished

by the next date, with an advance copy to the other side.

2. List on 4th August, 2023.

3. In the meanwhile, learned Counsel for the parties to explore the

possibility of settlement in the matter.

                                                                (ABHAY AHUJA, J.)




      Nikita Gadgil                                                                         1 of 1