Reliance General Insurance ... vs Smt.Mangal Baban Nalavade
2023 Latest Caselaw 6448 Bom

                                                             60-fa-1085-2012.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                         FIRST APPEAL NO. 1085 OF 2012

 Reliance General Insurance Company
 Limited                                       ...APPELLANT

          V/s.

 Mangal Baban Nalavade                        ...RESPONDENT

 Ms. Varsha Chavan, Advocate for the Appellant.
 Mr. Dnyaneshwar Deshmukh, Advocate for the Respondent.

                               CORAM     :    ABHAY AHUJA, J.

                               DATE      :    6th JULY, 2023
 P.C. :
 =

1. This matter is listed for final disposal. However, it is noted

that Record and Proceedings is yet to be called for. Registry is

directed to call for Record and Proceedings within a period four

weeks from today.

2. List on 10th August, 2023.

3. Learned Counsel are at liberty to circulate brief propositions

and supporting judgments.

                                               (ABHAY AHUJA, J.)

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