Mrs.Jagruti Deepak Sachdev ... vs Shri.Sha Champalal Lalchandji ...
2023 Latest Caselaw 6447 Bom

                                                              54-fa-594-2011.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION

                          FIRST APPEAL NO. 594 OF 2011

 Jagruti Deepak Sachdev
 Formerly Mrs. Jagruti Anant Thakkar
 And Ors                                        ...APPELLANTS

          V/s.

 Sha Champalal Lalchandji Jain & Ors          ...RESPONDENTS

 Ms. Drusti Datar h/f Mr. Rajesh S. Datar, Advocate for the
 Appellants.
 Ms. Poonam Mital, Advocate for the Respondent No.2.
                               CORAM     :    ABHAY AHUJA, J.

                               DATE      :    6th JULY, 2023
 P.C. :

1. At the joint request of the learned Counsel for the parties,

list on 7th August, 2023.

2. Learned Counsel are at liberty to circulate brief propositions

and supporting judgments.

                                                      (ABHAY AHUJA, J.)


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