Sanjay Keda Nikam And Anr vs Smt. Hirabai Nathu Patil And Ors
2023 Latest Caselaw 6431 Bom

                                                   907-908-sa-76-2018-ia-3643-2021.doc
Pallavi

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION

                                   SECOND APPEAL NO.76 OF 2018
                                                WITH
                                 CIVIL APPLICATION NO.1192 OF 2017
                                                 IN
                                   SECOND APPEAL NO.76 OF 2018

          Sou. Sangeeta Ankush Mane                            ...Appellant
               Versus
          Laxman Genba Londhe                                 ...Respondent

                               INTERIM APPLICATION NO.3643 OF 2021
                                               IN
                                  SECOND APPEAL NO.419 OF 2021

          Sanjay Keda Nikam and Anr.                          ...Applicants
               In the matter between
          Sanjay Keda Nikam and Anr.                          ...Appellants
               Versus
          Smt. Hirabai Nathu Patil and Ors.                   ...Respondents

                                              WITH
                               INTERIM APPLICATION NO.3647 OF 2021
                                               IN
                               SECOND APPEAL (ST) NO.22969 OF 2021

          Sanjay Keda Nikam and Anr.                          ...Applicants
               In the matter between
          Sanjay Keda Nikam and Anr.                          ...Appellants
               Versus
          Smt. Hirabai Nathu Patil and Ors.                   ...Respondents

                                              WITH
                               INTERIM APPLICATION NO.3649 OF 2021
                                               IN
                               SECOND APPEAL (ST) NO.22969 OF 2021


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                                                    907-908-sa-76-2018-ia-3643-2021.doc
Pallavi

          Sanjay Keda Nikam and Anr.                          ...Applicants
               In the matter between
          Sanjay Keda Nikam and Anr.                          ...Appellants
               Versus
          Smt. Hirabai Nathu Patil and Ors.                   ...Respondents

                                               WITH
                                INTERIM APPLICATION NO.3648 OF 2021
                                                IN
                                SECOND APPEAL (ST) NO.22969 OF 2021

          Sanjay Keda Nikam and Anr.                          ...Applicants
               In the matter between
          Sanjay Keda Nikam and Anr.                          ...Appellants
               Versus
          Smt. Hirabai Nathu Patil and Ors.                   ...Respondents


                  Mr. P.J. Thorat a/w Nazia Sheikh, for the Appellant SA/76/2018.
                  Mr. Lahu Sahebrao Gaikwad, for the Respondent No.1.
                  Mr. Yuvraj Narvankar, Amicus Curiae.
                  Mr. Jayendra D. Khairnar for the Applicants/Appellants.

                                           CORAM : MADHAV J. JAMDAR, J.

DATE : 6th JULY 2023

P.C. :

1. Mr. Thorat, learned counsel appearing for the Appellant and

Mr. Gaikwad, learned counsel appearing for the Respondent No.1

tender their respective written submissions dated 6th July 2023. Mr.

Gaikwad, learned counsel appearing for the Respondent No.1 also

tenders affidavit dated 26th June 2023 of Respondent No.1. Mr. Yuvraj

Narvankar, Amicus also tenders compilation of judgments.

907-908-sa-76-2018-ia-3643-2021.doc Pallavi

2. Second Appeal No.419 of 2021 is tagged along with Second

Appeal No.76 of 2018.

3. Mr. Khairnar, learned counsel appearing for the Appellant in

Second Appeal No.419 of 2021 tenders compilation of documents.

4. Till next date, ad-interim relief, if any, granted earlier to

continue.

5. Stand over to 13th July 2023. To be shown fairly high on

supplementary board.

[MADHAV J. JAMDAR, J.]