Vijay Mohan Pathare vs Hirabai Jaywant Lolekar (Since ...
2023 Latest Caselaw 6390 Bom

                                                                      11.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION
                       CIVIL APPLICATION NO.98 OF 2019
                                      IN
                 CIVIL REVISION APPLICATION NO.609 OF 2016

 VINAY MOHAN PATHARE                                    )...APPLICANT
      V/s.
 HIRABAI JAYWANT LOLEKAR (deceased)                     )
 THROUGH LEGAL HEIRS                                    )...RESPONDENTS

                                    WITH
                      CIVIL APPLICATION NO.399 OF 2019
                                     AND
                      CIVIL APPLICATION NO.400 OF 2019
                                      IN
                 CIVIL REVISION APPLICATION NO.609 OF 2016

 Ms.Deepa Chavan a/w. Ms.Ruchi Patil, Ms.Manasi Hirve, Dr.Pallavi
 Divekar i/b. M/s.Divekar & Co., Advocate for the Applicant.
 Mr.Prashant Karande and Mr.Sudam Patil, Advocate for the Applicant in
 CAC/400/2019.
                               CORAM     :      ABHAY AHUJA, J.

                               DATE      :      5th JULY 2023
 P.C. :

1. At the joint request of the learned Counsel for the parties, list

with Civil Revision Application for final disposal on 9th August

2023 at 2.30 p.m.

2. Learned Counsel are at liberty to circulate brief propositions and

supporting judgments.

                                         (ABHAY AHUJA, J.)

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