Bhimrao S/O Sadashiv Bhagat vs The Wadha District Central ...
2023 Latest Caselaw 6386 Bom

                                                                                                 1                                 949-WP No.3071.2019


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        NAGPUR BENCH : NAGPUR

                                                 WRIT PETITION NO. 3071 OF 2019
Bhimrao S/o Sadashiv Bhagat ..VS.. The Wardha District Central Co-operative Bank
                         Limited, Wardha and another
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders appearances, Court's orders of directions and Registrar's orders

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Shri Masood Shareef, Advocate for the petitioner. Shri S.K. Bhoyar, Advocate for the respondent No.1. Shri A.A. Madiwale, Assistant Government Pleader for the respondent No.2.

CORAM : A. S. CHANDURKAR AND MRS. VRUSHALI V. JOSHI, JJ DATED : JULY 05, 2023

The learned counsel for the petitioner invites attention to the judgment of the learned Single Judge in Gulabrao Tuljaram Mandge Vs. additional Commissioner, Nashik and others (2021(6) Mh.L.J. 430) to urge that the prayer for correction in the date of birth having been granted, the benefits flowing therefrom ought to be made available to the petitioner.

2. The learned counsel appearing for the respondent No.1 seeks time to go through the said decision. Stand over to 14.07.2023.

(MRS. VRUSHALI V. JOSHI, J.) (A. S. CHANDURKAR, J.)

Kirtak