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Mohamed Irfan Burhan Shaikh And ... vs State Of Maharashtra And Anr
2023 Latest Caselaw 6381 Bom

Citation : 2023 Latest Caselaw 6381 Bom
Judgement Date : 5 July, 2023

Bombay High Court
Mohamed Irfan Burhan Shaikh And ... vs State Of Maharashtra And Anr on 5 July, 2023
Bench: Nitin W. Sambre, R. N. Laddha
                                                                               Board Sr.No.:-21

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 504 OF 2022

 Mohamed Irfan Burhan Shaikh And Anr.                   ....PETITIONER
            V/S
 State Of Maharashtra And Anr.                        ....RESPONDENT

Mr. Sandeep Shivprasad Sharma for Petitioner Mr. J. P. Yagnik, APP Mr. Anees Sheikh for Respondent No.2

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE R. N. LADDHA, JJ DATE : 5th July, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

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