Global Health Care Products ... vs Krantikari Kamgar Union
2023 Latest Caselaw 6342 Bom

Citation : 2023 Latest Caselaw 6342 Bom
Judgement Date : 4 July, 2023

Bombay High Court

Global Health Care Products ... vs Krantikari Kamgar Union on 4 July, 2023

Bench: N. J. Jamadar

                                                                           8-wp-1164-2022.doc




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 1164 OF 2022

Global Health Care Products                                      ...Petitioner
      vs.
Krantikari Kamgar Union                                          ...Respondent

Mr. Sudhir Talsania, Senior Advocate i/b. Mr. Rahul Narlekar, for
the Petitioner.
Mr. Singhvi, Senior Advocate i/b. Ms. Rohini Thyagarajan, for the
Respondent.

                                    CORAM :   N. J. JAMADAR, J.

DATE : JULY 04, 2023

P.C.:

1. Heard the learned counsel for the parties.

2. Closed for judgment.

(N. J. JAMADAR, J.)

Vishal Parekar ...1

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