Maharashtra State Road Transport ... vs Vikas Sudam Kurade And Ors
2023 Latest Caselaw 6341 Bom

                                         1                   27 fa 744-22 with ia 218-22-c.doc


                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION

                             FIRST APPEAL NO.744 OF 2022
                                         WITH
                         INTERIM APPLICATION NO.218 OF 2022
                                          IN
                             FIRST APPEAL NO.744 OF 2022

 Maharashtra State Road Transport Corporation                    ... Appellant
       Vs.
 Vikas Sudam Kurade and ors.                                     ... Respondents
                                  -------

 Mr.Aniket Nangare i/by Mr.N.V.Bhutekar, Advocates for the Appellant.
 Mr.Om Latpate with Mr.Surajsingh Malas i/by Mr.Kuldeep Nikarm,
 Advocates for the Respondents.

                                             -------

                            CORAM :    ABHAY AHUJA, J.

                            DATE :     04 JULY, 2023.


 P.C. :

1. Since the compilation of documents has already been filed, list this

appeal for final disposal on 22nd August, 2023.

2. Let brief propositions and supporting judgments be circulated in

advance.

                                                        (ABHAY AHUJA, J.)




  Priya R. Soparkar                                                                         1 of 1