Citation : 2023 Latest Caselaw 6334 Bom
Judgement Date : 4 July, 2023
1 13.appr.204.2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
CRIMINAL APPLICATION (APPR) NO. 204 OF 2023
IN
CRIMINAL REVISION APPLICATION NO. 19 OF 2023 (D)
Saiyyad Naim S/o. Hasan Ali
.VS.
Police Station Officer, Police Station Ganeshpeth, Nagpur
_______________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr N. S. Khandewale, Advocate for the petitioner
Mr A. R, Chutke, APP for the State
CORAM : G.A. SANAP, J.
DATE : JULY 04, 2023.
Heard.
2. Perused the application. In this application, made for speaking to minute, it is stated that in para 14 of the Judgment and order dated 04.05.2023 the year is wrongly typed as '2012' in place of '2022'. The application is therefore allowed. The year be corrected from '2012' to '2022'
3. The application stands disposed of.
(G. A. SANAP, J.) Namrata
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