Sahebrao Rajaram Koli Akhadmal vs Schedule Tribe Certificate ...
2023 Latest Caselaw 6285 Bom

                                       1


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      BENCH AT AURANGABAD

                       22 WRIT PETITION NO. 4136 OF 2023

               SAHEBRAO RAJARAM KOLI AKHADMAL
                                 VERSUS
         SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE
                              AND ANOTHER
                                      ...
            Advocate for Petitioner : Mr. Gite Umesh Babanrao
              AGP for Respondent Nos. 1 : Mr. A.S. Shinde
                                      ...

                                CORAM      : MANGESH S. PATIL &
                                             SHAILESH P. BRAHME, JJ.

                                DATE       : 03 JULY 2023

PC :

Leaned Advocate for the petitioner tenders across the bar

a copy of the affidavit indicating the genealogy. It is taken on record.

2. Petitioner's tribe claim has been invalidated by the

impugned judgment and order.

3, Issue notice to the respondents, returnable on 07 August

2023.

4. Learned AGP waives service of notice for respondent no.1.

     [ SHAILESH P. BRAHME ]                       [ MANGESH S. PATIL ]
            JUDGE                                       JUDGE




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