The Executive Engineer Nandur ... vs Shri. Murlidhar Narayan Nadekar ...
2023 Latest Caselaw 6283 Bom

                                                       24-CAF-3835-2016.doc


Shailaja


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                CIVIL APPELLATE JURISDICTION
              CIVIL APPLICATION NO.3835 OF 2016
                              a/w
              CIVIL APPLICATION NO.3836 OF 2016
                              IN
             FIRST APPEAL [STAMP] NO.7404 OF 2016

The Executive Engineer Nandur ]
Madhyameshwar Prakalpa Division]
Nashik-2.                      ]              Applicant
      Vs.
Murlidhar Narayan Nadekar      ]
and others                     ]              Respondents
                             .....
None for Applicant.

Ms. Tanaya Goswami, A.G.P, for Respondent No.10-State.
                              .....
                     CORAM : PRITHVIRAJ K. CHAVAN, J.

                               DATE     : 3rd JULY, 2023.
P.C.

1.         None for the applicant.

2. Learned Advocate appearing for the applicant Ms. Bhavna

Khemani has filed praecipe for discharging her as she has resigned

as an Advocate from Panel of Godavari Marathwada Irrigation

Corporation.

3. Issue notice to the appellant returnable on 21st August, 2023.

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24-CAF-3835-2016.doc

4. There is no compliance of an order passed by this Court on

12th September, 2022 by which six weeks time was given to the

applicant to deposit the amount as per the impugned judgment and

award.

5. List on 21st August, 2023.

[PRITHVIRAJ K. CHAVAN, J.]

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