Citation : 2023 Latest Caselaw 974 Bom
Judgement Date : 30 January, 2023
Digitally signed
by VIDYA
VIDYA SURESH AMIN
SURESH Date:
2023.01.31
AMIN 10:54:35
+0530
4.WP2107_2010.DOC
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2107 OF 2010
Sulochana Balkrishna Kadam & Anr. ... Petitioners
Versus
The Presiding Officer, CGIT-2, Mumbai & Ors. ...Respondents
Mr. Ramesh Ramamurthy with Mr. Saikumar Ramamurthy, Ms. Kavita
Anekar, Ms. Seema Sorte and Mr. Akhilesh Deshmukh for the
petitioners.
Mr. Ramesh Cheulkar for respondent nos. 2 to 4.
_______________________
CORAM: G. S. KULKARNI, J.
DATED: 30 January 2023
_______________________
P.C.
1. This petition is admitted for final hearing. List the petition on the Final
Hearing Board in the week commencing from 10 April, 2023.
2. In the meantime, learned advocate for the respondent states that he
intends to place on record compilation of judgments and relevant documents.
He is permitted to do so. A copy of the same be also served on the petitioners.
(G. S. KULKARNI, J)
30 January 2023
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