Indramani Gangaprasad Varma And ... vs Kanchan Budhiram Varma And Ors
2023 Latest Caselaw 91 Bom

                                                                          22-fa292-2021.doc


                      AGK
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    CIVIL APPELLATE JURISDICTION

                                      FIRST APPEAL NO.292 OF 2021


                      Indramani Gangaprasad Varma & Anr.          ... Appellants
                                V/s.
                      Kanchan Budhiram Varma & Ors.               ... Respondents


         Digitally
         signed by
         ATUL
                      Mr. Kaushik Varma i/by Navdeep Vora & Associates for
                      the appellants.
ATUL     GANESH
GANESH   KULKARNI
KULKARNI Date:
         2023.01.04
         10:24:36
         +0530




                                                   CORAM : AMIT BORKAR, J.

                                                   DATED      : JANUARY 3, 2023
                      P.C.:

1. By the impugned judgment the Trial Court has dismissed the suit holding it to be not maintainable. The appellants seek to enforce the consent terms.

2. Stand over to 17th January 2023 to satisfy the Court on the point of maintainability of suit.

(AMIT BORKAR, J.)