Ananda Raghunath Nikam D/Heirs vs Dhondu @ Daqa Anand Nikam And ...
2023 Latest Caselaw 887 Bom

                                                                      36-cas-113-2021 in sa-474-2007.doc
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           WARGAONKAR                              CIVIL APPELLATE JURISDICTION
WARGAONKAR Date:
           2023.01.27
           15:32:24
           +0530

                                                 CIVIL APPLICATION NO.113 OF 2021
                                                                IN
                                                  SECOND APPEAL NO.474 OF 2007


                              Ananda Raghunath Nikam D/Heirs             ...Applicant
                                  Versus
                              Dhondu @ Daqa Anand Nikam and Ors.         ...Respondents


                              Mr. S.T. Bhosale i/b. Dilip Bodake for the Applicant.
                              Ms. Rukmini Khairnar i/b. P.N. Joshi for the Respondent Nos.1 and 12.


                                                            CORAM : MADHAV J. JAMDAR, J.

DATED : 25th JANUARY 2023

P.C. :

1. As the Second Appeal was lodged on 16 th December 1997

challenging the judgment and decree dated 23 rd November 1995

passed in Civil Appeal No.471 of 1989 by the learned Additional

District Judge, Malegaon, hearing is fixed on 10 th February 2023 at

3.30 pm.

[MADHAV J. JAMDAR, J.]