Citation : 2023 Latest Caselaw 58 Bom
Judgement Date : 2 January, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2412 OF 2022
Kum. Yasmin Salim Shaikh @ Smt. Yasmin ....PETITIONER
Imam Shaikh
V/S
State Of Maharashtra Thr. Secretary Social ....RESPONDENT
Justice Dept. And Ors
Shri Ramchandra Kanu Mendadkar a/w Shri C.K. Bhangoji for the Petitioner Shri V.S. Gokhale, 'B' Panel Counsel for the State - Respondent
CORAM : HON'BLE SHRI JUSTICE R.D. DHANUKA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 2nd January, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
Page 1/1
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!