Citation : 2023 Latest Caselaw 520 Bom
Judgement Date : 13 January, 2023
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
MISC.CIVIL APPLICATION NO. 498 OF 2022
Mr. Vijay Suryakant Kakade ....APPLICANT
V/S
Mrs. Anushka Vijay Kakade ....RESPONDENT
WITH MISC.CIVIL APPLICATION NO. 500 OF 2022
Mr. Jay Suryakant Kakade ....APPLICANT V/S Mrs. Anunaya Jay Kakade ....RESPONDENT
Mr. Abhijit Sarwate a/w Mr. Ajinkya Udane, Ms. Hardev K. Aidhen for Applicant.
Dr. Abhinav Chandrachud a/w Mr. Sumant Deshpande for Respondent.
CORAM : HON'BLE SHRI JUSTICE AMIT BORKAR J DATE : 13th January, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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