Pramila Jaysing Salunkhe(Decd. ... vs Ramesh Baburao Salunke And Ors
2023 Latest Caselaw 49 Bom

                                                                    33-ia-131-2021.doc
Sonali


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                   CIVIL APPELLATE JURISDICTION

                                INTERIM APPLICATION NO.849 OF 2021
                                               IN
                                   SECOND APPEAL NO. 131 OF 2021

              Pramila Jaysing Salunke
              deceased through legal heir
              Sandeep Jaysing Salunke (deceased)
              through legal heirs
              Anita Sandeep Salunke & Ors.                     ...Applicants
                  Versus
              Ramesh Baburao Salunke & Ors.                    ...Respondents


              Mr. Sudhir V. Sadavarte, for the Applicants.


                                         CORAM : MADHAV J. JAMDAR, J.

DATED : 2nd JANUARY 2023

P.C. :

1. This Interim Application is taken out for bringing on

record the legal heirs of deceased Appellant No.3.

2. The Judgment and Decree of the First Appellate Court is

dated 11th March 2020 and thereafter, on 29 th April 2020 the

Appellant No.3 passed away. Present Second Appeal is lodged Digitally signed by th on 5 October 2020. Hence, there is no delay. SONALI SONALI MILIND MILIND PATIL PATIL Date:

3. 2023.01.02 17:03:28 The Interim Application is allowed in terms of prayer +0530

clauses (A), (B) and (C).

33-ia-131-2021.doc Sonali

4. The Interim Application is disposed of with no order as to

costs.

[MADHAV J. JAMDAR, J.]