Devidas S/O Laxman Maraskolhe vs The Collector And Chair Person ...
2023 Latest Caselaw 44 Bom

                                                                                               (1)                                                  09wp4785.21

                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      NAGPUR BENCH : NAGPUR

                                               WRIT PETITION NO. 4785 OF 2021
  Devidas Laxman Maraskolhe__ Vs. __The Collector and Chair Person District Level
                              Committee and ors
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Office Notes, Office Memoranda of Coram,                                                                     Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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           Mr. A.J.Thakkar, Advocate for Petitioner
           Mrs. M.A.Barabde, AGP for Respondent Nos. 1, 2 & 4



                                                                           CORAM :                     AVINASH G. GHAROTE, J.

                                                                           DATE  :                     02/01/2023

                                                                            Mr.         Thakkar,                 learned                counsel               for         the

petitioner submits that the matter is covered by the judgment of this Court in Writ Petition No. 4782/2021 (Motiram Kashinath Atram vrs Collector & ors) with connected matters, decided on 16.11.2022. Accepting which the petition is dismissed in terms of the judgment dated 15.11.2022.

JUDGE Rvjalit