Smt.Rajani Gajanan Walawalkar ... vs Smt.Arati Arun Pednekar And Ors
2023 Latest Caselaw 430 Bom

Rane                                                 1/3               6-CAF-1716-2018
                                                                        th
                                                                      11 January, 2023.


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            CIVIL APPELLATE JURISDICTION
                        CIVIL APPLICATION NO. 1716 OF 2018
                                                IN
                        FIRST APPEAL (ST.) NO. 4889 OF 2018


Smt. Rajani Gajanan Walawalkar
and Ors.                                                   .....Applicants
     V/s.
Smt. Aarati Arun Pednekar
and Ors.                                                   ....Respondents


                                            -----
Mr. Arun Panickar, Advocate for the applicant.
Ms. Swati Narvekar Advocate for respondent no.1.


                                    CORAM : SANDEEP K. SHINDE, J.

WEDNESDAY, 11 JANUARY, 2023.

th

P.C. :

1. Heard learned Counsel for the parties.

2. This application is moved to condone the delay of 56 days caused in preferring the First Appeal against the judgment and decree dated 6 th December, 2017 in Short Cause Suit No. 5750/2007 passed by the City Civil Court, Greater Bombay.

Rane 2/3 6-CAF-1716-2018 th 11 January, 2023.

3. The averments in paragraphs-2, 3 and 5 disclose sufficient cause to condone the delay of 56 days. Accordingly, delay is condoned. The application is allowed in terms of prayer clause (a). Application is disposed of.

(SANDEEP K. SHINDE, J.)

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IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION FIRST APPEAL (ST.) NO. 4889 OF 2018 WITH CIVIL APPLICATION NO. 1717 OF 2018 (FOR STAY) IN FIRST APPEAL (ST.) NO. 4889 OF 2018

Smt. Rajani Gajanan Walawalkar and Ors. .....Appellant V/s.

Smt. Aarati Arun Pednekar and Ors. ....Respondents

-----

Mr. Arun Panickar, Advocate for the applicant-appellant. Ms. Swati Narvekar Advocate for respondent no.1.

CORAM : SANDEEP K. SHINDE, J.

WEDNESDAY, 11 JANUARY, 2023.

th

P.C. :

1. List the First Appeal for admission on 20 February, 2023.

th

(SANDEEP K. SHINDE, J.)