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Sushama Indravadan Patel And Ors vs The State Of Maharashtra And Anr
2023 Latest Caselaw 396 Bom

Citation : 2023 Latest Caselaw 396 Bom
Judgement Date : 10 January, 2023

Bombay High Court
Sushama Indravadan Patel And Ors vs The State Of Maharashtra And Anr on 10 January, 2023
Bench: Nitin W. Sambre, R. N. Laddha
                                       Digitally signed
                                       by CHITRA
                                       SANJAY
                            CHITRA     SONAWANE
                            SANJAY     Date:
                            SONAWANE   2023.01.11
                                       13:41:15
                                       +0530

Chitra Sonawane.
                                            1
                                                                      16-WP-589-2019.doc

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CRIMINAL APPELLATE JURISDICTION

                   CRIMINAL WRIT PETITION NO.589 OF 2019

Sushama Indravadan Patel & Ors.                           ...    Petitioners.
      Versus
The State of Maharashtra & Anr.                           ...    Respondents.

                                 ---
None for the Petitioner.
Smt. GP Mulekar, APP for the Respondent-State.
                                 ---

                                  CORAM: NITIN W. SAMBRE AND
                                          R. N. LADDHA, JJ.
                                  DATE            : 10th JANUARY, 2023.

P.C. :-

.         Learned APP in response to a Court's query, informs that the

Petitioners/accused are already acquitted vide Judgment dated 16.02.2022 delivered by the Judicial Magistrate, First Class, 7 th Court, Thane.

2. In view of the above, eventhough none appeared for the Petitioners, on second call, the petition stands disposed of as infructuous.

[R. N. LADDHA, J.] [NITIN W. SAMBRE, J.]

 
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