Reliance General Insurance ... vs Shri. Ganesh Barikrao Yede And Ors
2023 Latest Caselaw 38 Bom

                                                                   25-FA-9-2021.doc


 Ghuge
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                       FIRST APPEAL NO. 9 OF 2021
                                 WITH
                  INTERIM APPLICATION NO. 2555 OF 2020

 Reliance General Insurance Company
 Limited.                                       ... Appellant
           V/s.
 Ganesh Barikrao Yede and Ors.                  ... Respondents

 Mr. Rahul Mehta i/b KMC Legal Venture for the
 appellant.


                               CORAM      : AMIT BORKAR, J.

                               DATED      : JANUARY 2, 2023
 P.C.:

1. Learned advocate for the appellant states that he is challenging the impugned Judgment on two grounds (one) cheque towards the amount of premium was dishonoured and (second) excess of quantum.

2. Considering the limited issue involved, list the appeal for final disposal on 13th February, 2023.

(AMIT BORKAR, J.)