Mrs. Chhaya Vishnu Dhanavade vs Mr. Rajendra Ganapati Bhandage ...
2023 Latest Caselaw 350 Bom

Citation : 2023 Latest Caselaw 350 Bom
Judgement Date : 9 January, 2023

Bombay High Court

Mrs. Chhaya Vishnu Dhanavade vs Mr. Rajendra Ganapati Bhandage ... on 9 January, 2023

Bench: S. K. Shinde

                      Rane                                        1/1               4-FA-1190-2014
                                                                                 th
                                                                                9 January, 2023.


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                             CIVIL APPELLATE JURISDICTION
                                             FIRST APPEAL NO. 1190 OF 2014


                      Smt. Chhaya Vishnu Dhanawade                           .....Appellant
                           V/s.
                      Rajendra Ganpati Bhandage & Ors.                       ....Respondent
                                                         -----
                      Mr. Vikrant Anand Desai i/by. Mr. S.M. Kamble, Advocate for the
                      appellant.
                      None for the respondent.


                                                    CORAM : SANDEEP K. SHINDE, J.

MONDAY, 9TH JANUARY, 2023.

P.C. :

1. This Appeal is directed against the judgment and Award dated 3 April, 2014 in M.A.C.P. No. 102/2011 passed by the rd

Motor Accidents Claim Tribunal, Islampur, District-Sangli.

2. Appellant-original claimant is a Senior Citizen. In view thereof, the First Appeal be listed for final hearing in the week commencing from 3 April, 2023. Before that date, the appellant rd

shall file the paper-book. NEETA SHAILESH SAWANT (SANDEEP K. SHINDE, J.) Digitally signed by NEETA SHAILESH SAWANT Date: 2023.01.09 15:06:31 +0530