Pradip S/O Dadarao Budhe vs The Chief Regional Manager, ...
2023 Latest Caselaw 345 Bom

                                                                                                            14-wp-219-23.odt
                                                                  1/1



                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR.

                                 CIVIL WRIT PETITION NO. 219                            OF        2023

                                                    Pradip Dadarao Budhe
                                                              -Vs-
                                                  The Chief Regional Manager

       -----------------------------------------------------------------------------------------------------------------------------
       Office notes, Office Memoranda of
       Coram, appearances, Court's orders                                   Court's or Judge's Orders.
       or directions and Registrar's orders.
       -----------------------------------------------------------------------------------------------------------------------------
                                              Mr.M.D.Lakhey, counsel for the petitioner.


                                                           CORAM : A.S.CHANDURKAR &
                                                                   MRS.VRUSHALI V. JOSHI, JJ.

                                                           DATED           : 09.01.2023.



                                         1.            Heard.

2. By this Writ Petition, the petitioner is seeking direction to the respondent to release him entire retirement benefits including gratuity in terms of judgment and order passed by the Hon'ble Supreme Court in Civil Appeal No.8251 of 2018 (Union Bank of India and ors. Vs. C.G.Ajay Babu and anr.).

3. Issue notice for final disposal at admission stage to the respondent, returnable after four weeks.

4. Hamdast is granted.

                                               JUDGE                                                     JUDGE
Signed By:KAVITA PRAVIN
TAYADE
P. A.

Signing Date:09.01.2023 17:53

Kavita