Shaikh Sana Farheen Shahmir And ... vs The State Of Maharashtra And ...
2023 Latest Caselaw 337 Bom

                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            BENCH AT AURANGABAD


                          16 CRIMINAL APPEAL NO.988 OF 2022
                                        WITH
                           6 CRIMINAL APPEAL NO.20 OF 2023


                  SHAIKH SANA FARHEEN SHAHMIR AND OTHERS
                                         VERSUS
                    THE STATE OF MAHARASHTRA AND ANOTHER
                                            ...
Mr. V.D. Sapkal, Senior Counsel i/b Mr. Khizer Patel, Advocate for appellants
                         Mr. S.D. Ghayal, APP for respondent No.1
                  Mr. S.B. Deshpande, Advocate for respondent No.2
              Mr. S.B. Joshi, Advocate for appellant in Appeal/20/2023
                                            ...

                                     CORAM :      SMT. VIBHA KANKANWADI AND
                                                  ABHAY S. WAGHWASE, JJ.

                                     DATE :       09nd JANUARY, 2023


PER COURT :


1                Submissions on behalf of all have been concluded. The matter is

reserved for Judgment. The interim protection granted till today in Criminal

Appeal No.988 of 2022 is extended till the date of pronouncement of the

Judgment.

( Abhay S. Waghwase, J. ) ( Smt. Vibha Kankanwadi, J. ) agd