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Dr. Raja Kushadhwaj Kulkarni vs State Of Maharashtra, Through ...
2023 Latest Caselaw 311 Bom

Citation : 2023 Latest Caselaw 311 Bom
Judgement Date : 9 January, 2023

Bombay High Court
Dr. Raja Kushadhwaj Kulkarni vs State Of Maharashtra, Through ... on 9 January, 2023
Bench: R.D. Dhanuka, M. M. Sathaye
 Yugandhara Patil

                                                        4-WP-6172-2012 & Ors..doc

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

                        WRIT PETITION NO. 6172 OF 2012

 Arvind N. Golande                                     ...Petitioner
   versus
 State of Maharashtra & Ors.                           ...Respondents

                                    WITH
                        WRIT PETITION NO.6175 OF 2012

 Mahesh K. Bhayani                                     ...Petitioner
       V/s.
 State of Maharashtra & Ors.                           ...Respondents

                                    WITH
                        WRIT PETITION NO.6362 OF 2012

 Mahendra D. Waghela                                   ...Petitioner
     V/s.
 State of Maharashtra & Ors.                           ...Respondents

                                    WITH
                        WRIT PETITION NO.6187 OF 2012

 Raju B. Mane & Ors.                                   ...Petitioners
 V/s.
 State of Maharashtra & Ors.                           ...Respondents

                                    WITH
                        WRIT PETITION NO.6188 OF 2012

 Iqbal U. Shaikh                                       ...Petitioner
 V/s.
 State of Maharashtra & Ors.                           ...Respondents


                                    WITH
                        WRIT PETITION NO.7576 OF 2012


                                                                         1 /3



::: Uploaded on - 11/01/2023                  ::: Downloaded on - 11/01/2023 12:49:44 :::
  Yugandhara Patil

                                                       4-WP-6172-2012 & Ors..doc



 Sudhakar S. Jogale                                   ...Petitioner
 V/s.
 State of Maharashtra & Ors.                          ...Respondents

                                    WITH
                        WRIT PETITION NO.8992 OF 2012

 Raja K. Kulka                                        ...Petitioner
 V/s.
 State of Maharashtra & Ors.                          p...Respondents

                                   WITH
                    INTERIM APPLICATION NO.19653 OF 2022
                                     IN
                       WRIT PETITION NO.8992 OF 2012

 Raja K. Kulka                                        ...Petitioner
   V/s.
 State of Maharashtra & Ors.                          ...Respondents

                                    WITH
                        WRIT PETITION NO.8974 OF 2012

 Dr.Laxman S. Bidwe                                   ...Petitioner
 V/s.
 State of Maharashtra & Ors.                          ...Respondents
                                *******

Mr. Shripad P. Hushing i/b Shri P.K. Hushing for Petitioners in WP Nos. 7576 of 2012, 6187 of 2012, 6172 of 2012, 6362 of 2012 and 6188 of 2012.

Mr.Pranav Bhoite for the Petitioners in WP Nos.6175 of 2012, 8992 of 2012 and 8974 of 2012.

Mr. V.S. Gokhale, B Panel Counsel a/w Mr. N.K. Rajpurohit, AGP for the State - Respondent in WP Nos.6172 of 2012, 6175 of 2012, 6362 of 2012 and 6187 of 2012.

Mr. N.K. Rajpurohit, AGP for the State - Respondent in WP Nos.6162

2 /3

Yugandhara Patil

4-WP-6172-2012 & Ors..doc

of 2012, 6175 of 2012, 6362 of 2012 and 6187 of 2012.

Mr.A.P. Vanarase, AGP for the State - Respondent in WP Nos.6188 of 2012, 8992 of 2012, 8974 of 2012 and IA No.19653 of 2022.

******

CORAM: R. D. DHANUKA AND M.M.SATHAYE JJ.

                                    DATE    : 9th JANUARY, 2023
 P.C. :-

1. Place these matters for hearing and final disposal on 24 th

January 2023 at 2.30 p.m.

2. Learned counsel for the parties to file brief proposition of

law, synopsis and compilation of judgments which they propose

to rely upon in support of their rival contentions with copy to be

served upon other side in advance before the next date

[M.M.SATHAYE,J.] [R. D. DHANUKA, J.]

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