Secretary, Govt. Of India, ... vs The Additional Commissioner, ...
2023 Latest Caselaw 196 Bom

                                                                            1                               62-aa37-19.odt


                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                                   ARBITRATION APPEAL NO. 37 OF 2019
            Secretary to the Government of India &anr. Vs. The Additional Commissioner & Ors.
                                                 WITH
                                   ARBITRATION APPEAL NO. 27 OF 2019
           Surajprasad s/o Sangmlal Gupta Vs. National Highways Authority of India and others
           Office Notes, Office Memoranda                          Court's or Judge's orders
           of Coram, Appearances, Court's
           orders     or    directions and
           Registrar's orders

                                             Mr.A.A. Kathane, Advocate for appellants in AA No.37/19 & for
                                             Respondent No.1 in AA No.27/2019
                                             Mr. A.R. Gadhia, Advocate for appellants in AA No.27/2019 and for
                                             respondent No.3 in AA No.37/19
                                             Ms.M.A. Barabde AGP Advocate for respondent / State
                                             Mr. A.M. Ghare, Advocate for Respondent No.1 in AA No.27/19

                                             CORAM:        AVINASH G. GHAROTE, J.

DATED : 6th JANUARY, 2023

Mr. Gadhia, learned counsel for the respondent No. 3 - land owner states that the present matters would be covered by the judgment of this Court in Arbitration Appeal 34/2019 (Secretary to Government of India Vs. The Additional Commissioner, Nagpur and others) with connected matters, which has been decided on 12/08/2022. He however seeks a weeks time to file affidavit regarding correction of survey numbers and dates, considering which, list the matters on 13/01/2023.

Digitally signed by:MILIND P DESHPANDE Signing Date:07.01.2023 JUDGE 10:38 MP Deshpande