Neera Deoghar Project Through The ... vs Prakash Sambhaji Shirwale And Ors
2023 Latest Caselaw 179 Bom

                   Tikam                                    1/2                  8- IA 51 of 2023
                                                                                 th
                                                                                5 January, 2023
VAISHALI
ANIL
TIKAM
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed                      CIVIL APPELLATE JURISDICTION
by VAISHALI
ANIL TIKAM
Date:
2023.01.05
17:21:11
                                   INTERIM APPLICATION No. 51 OF 2023
+0530


                                                       IN

                                   FIRST APPEAL (ST) No. 23075 OF 2022

                   Neera Deoghar Project through
                   the Executive Engineer, Pune                    ...Applicant/
                                                                       Appellant
                            Vs.
                   Prabhakar Sambhaji Shirwale and Ors.            ...Respondents
                                                 -----
                   Ms.      Mrunmai    Khambete     i/by    Mr.   Vilas    B.    Tapkir     for
                   Applicant/Appellant
                                            CORAM : SANDEEP K. SHINDE, J.

THURSDAY 5TH JANUARY, 2023 P.C. :

1. Heard learned Counsel for the Applicant.

2. Subject to the Applicants' depositing the compensation awarded in Land Reference No. 201/2002 in the Court of Civil Judge, Senior Division, Pune, within four weeks from today, the execution of the impugned Judgment and Tikam 2/2 8- IA 51 of 2023 th 5 January, 2023

Award dated 25 th February, 2020 shall remain stayed till the next date.

3. Stand over to 24 February, 2023.

th

(SANDEEP K. SHINDE, J.)