Neera Deoghar Project Through The ... vs Prabhakar Sambhaji Shirwale And ...
2023 Latest Caselaw 178 Bom

             Tikam                                    1/2                       6- IA 47-2023
VAISHALI                                                                   th
ANIL                                                                      5 January, 2023
TIKAM

                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
VAISHALI
                                CIVIL APPELLATE JURISDICTION
ANIL TIKAM
Date:
2023.01.05
17:26:03
+0530
                             INTERIM APPLICATION No. 47 OF 2023

                                                 IN

                             FIRST APPEAL (ST) No. 22868 OF 2022

             Neera Deoghar Project through
             the Executive Engineer, Pune                    ...Applicant/
                                                                 Appellant
                      Vs.
             Prabhakar Sambhaji Shirwale and Ors.            ...Respondents
                                           -----
             Ms.      Mrunmai    Khambete     i/by    Mr.   Vilas    B.    Tapkir        for
             Applicant/Appellant
                                      CORAM : SANDEEP K. SHINDE, J.

THURSDAY 5TH JANUARY, 2023 P.C. :

1. Heard learned Counsel for the Applicant.

2. Subject to the Applicants' depositing the compensation awarded in Land Reference No. 199/2002 in the Court of Civil Judge, Senior Division, Pune, within four weeks from today, the execution of the impugned Judgment and Tikam 2/2 6- IA 47-2023 th 5 January, 2023

Award dated 25 th February, 2020 shall remain stayed till the next date.

3. Stand over to 24 February, 2023.

th

(SANDEEP K. SHINDE, J.)