Union Of India vs Ramakant Ramdas Bagul And 3 Others
2023 Latest Caselaw 1026 Bom

Citation : 2023 Latest Caselaw 1026 Bom
Judgement Date : 31 January, 2023

Bombay High Court

Union Of India vs Ramakant Ramdas Bagul And 3 Others on 31 January, 2023

Bench: R. I. Chagla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      CHAMBER SUMMONS NO. 27 OF 2019
                     In
 EXECUTION APPLICATION STAMP NO. 1283 OF 2016

 Union Of India                                           ....PETITIONER
            V/S
 Ramakant Ramdas Bagul And 3 Others                     ....RESPONDENT

Mr. Y.S. Bhate, a/w Mr. D.P. Singh, for Applicant/Org. Judgment Creditor/ Org.Judgement Holder.

Mr. Avinash V. Joshi, for Defendants.

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 31st January, 2023 P.C. :